Supreme Court - Daily Orders
Competition Commission Of India vs M/S Dlf Ltd on 22 September, 2014
Bench: Ranjana Prakash Desai, N.V. Ramana
ITEM NO.14 COURT NO.6 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).8014-8023/2014
COMPETITION COMMISSION OF INDIA Appellant(s)
VERSUS
M/S DLF LTD AND ORS Respondent(s)
(with office report)
Date : 22/09/2014 These appeals were called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON'BLE MR. JUSTICE N.V. RAMANA
For Appellant(s) Mr. L.N. Rao, ASG
Mr. Balbir Singh, Adv.
Mr. Abhishek Singh Bagher, Adv.
Mr. Goutham Shivshankar, Adv.
Mr. Pawan Shree Agarwal, Adv.
For Respondent(s) Mr. Harish Salve, Sr. Adv.
Mr. Arvind P. Datar, Sr. Adv.
Mr. Ramji Srinivasan, Sr. Adv.
Mr. H.S. Chandhoke, Adv.
Ms. Kanika Chaudhary Nayar, Adv.
Ms. Nidhi Singh Prakash, Adv.
Ms. Tripti Malhotra, Adv.
Mr. Abhay Kumar, Adv.
Mr. Tenzing Tsering, Adv.
Ms. Tarunika Sharma, Adv.
Mr. Rakesh Khanna, Adv.
Mr. Vaibhav Gaggar, Adv.
Mr. Udit Kumar, Adv.
Ms. Reena Kumari, Adv.
Ms. Tatini Basu, Adv.
Mr. Abhinav Mukerji,Adv.
Mr. Gaurav Kejriwal,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Issue notice on Digitally signed by the civil appeals as well as on the application for stay. Gulshan Kumar Arora Date: 2014.09.25 17:03:26 IST Reason:
Tag the matter with Civil Appeal No.6487 of 2014.
(Gulshan Kumar Arora) (Indu Pokhriyal) Court Master Court Master