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State of Rajasthan - Section

Section 4 in Rajasthan Fisheries Act, 1953

4. Destruction of fish by poisoning.

(1)No person shall put any poison, lime or noxious material into any water with intent thereby to catch or destroy any fish.
(2)The State Government may, by notification in the [Official Gazette] [Substituted by ibid.], suspend the operation of this section in any specified area, and may in like manner modify or cancel any such notification.