Section 7(2) in U.P. Zila Panchayats (Voting on Motions of Non-Confidence) Rules, 1966
(2)The member shall put a (tick), '√' or (cross) '×' mark on the ballot paper against the word 'Yes' or 'No', according as he is in favour or against the motion of no-confidence, respectively, and shall not put his signature or write his name on the ballot paper or make any such mark by which the secrecy of the ballot paper may be infringed.
