Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Gauhati High Court

Shree Shakambari Ferro Alloys Pvt. Ltd vs The State Of Assam And 4 Ors on 21 February, 2022

Author: Manish Choudhury

Bench: Manish Choudhury

                                                               Page No.# 1/2

GAHC010006622019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/327/2019

         SHREE SHAKAMBARI FERRO ALLOYS PVT. LTD
         HAVING ITS OFFICE AT SHUBHAM CLINIC, RG BARUAH ROAD,
         GUWAHATI-24 AND HAVING FACTORY AT VILLAGE RIWIANG WEST
         KHASHI HILLS MEGHALAYA, REP. BY SHRI ARUN KUMAR VERMA.



         VERSUS

         THE STATE OF ASSAM AND 4 ORS.
         REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
          DEPARTMENT OF ENVIRONMENT AND FOREST, DISPUR, GUWAHATI-
         781006.

         2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM

          ENVIRONMENT AND FOREST DEPARTMENT

         DISPUR
         GUWAHATI - 781006.

         3:PRINCIPAL CHIF CONSERVATOR OF FOREST (LEGAL)
         AND HEAD OF FOREST FORCE
         ASSAM-36.

         4:DIVISIONAL FOREST OFFICER

          GOLAGHAT DIVISION
          GOLAGHAT
          ASSAM

         5:RANGE OFFICER

          GOLAGHAT RANGE
                                                                      Page No.# 2/2


            GOLAGHAT DIVISION
            ASSA

Advocate for the Petitioner   : MR. S AGARWAL

Advocate for the Respondent : SC, FOREST




                                     BEFORE
                    HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                           ORDER

Date : 21.02.2022 Mr. S. Agarwal, learned counsel for the petitioner has submitted that the issue involved in this writ petition has already been decided by this Court by an order dated 27.09.2019 in W.P.[C] no. 3140/2017 [ Riangdo Veneers Pvt. Ltd. vs. The State of Assam and 4 others] and other writ petitions.

As the learned Standing Counsel, Forest Department is found absent today on call, list the case on 25.02.2022.

JUDGE Comparing Assistant