Gauhati High Court
Shree Shakambari Ferro Alloys Pvt. Ltd vs The State Of Assam And 4 Ors on 21 February, 2022
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/2
GAHC010006622019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/327/2019
SHREE SHAKAMBARI FERRO ALLOYS PVT. LTD
HAVING ITS OFFICE AT SHUBHAM CLINIC, RG BARUAH ROAD,
GUWAHATI-24 AND HAVING FACTORY AT VILLAGE RIWIANG WEST
KHASHI HILLS MEGHALAYA, REP. BY SHRI ARUN KUMAR VERMA.
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
DEPARTMENT OF ENVIRONMENT AND FOREST, DISPUR, GUWAHATI-
781006.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
ENVIRONMENT AND FOREST DEPARTMENT
DISPUR
GUWAHATI - 781006.
3:PRINCIPAL CHIF CONSERVATOR OF FOREST (LEGAL)
AND HEAD OF FOREST FORCE
ASSAM-36.
4:DIVISIONAL FOREST OFFICER
GOLAGHAT DIVISION
GOLAGHAT
ASSAM
5:RANGE OFFICER
GOLAGHAT RANGE
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GOLAGHAT DIVISION
ASSA
Advocate for the Petitioner : MR. S AGARWAL
Advocate for the Respondent : SC, FOREST
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 21.02.2022 Mr. S. Agarwal, learned counsel for the petitioner has submitted that the issue involved in this writ petition has already been decided by this Court by an order dated 27.09.2019 in W.P.[C] no. 3140/2017 [ Riangdo Veneers Pvt. Ltd. vs. The State of Assam and 4 others] and other writ petitions.
As the learned Standing Counsel, Forest Department is found absent today on call, list the case on 25.02.2022.
JUDGE Comparing Assistant