Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Madhya Pradesh - Subsection Section 44(3) in The M.P. Civil Services (Pension) Rules, 1976 (3)[ * * *] [Omitted by Notification No. B-25-9-96-PWC-IV, dated 28-9-1996 (w.e.f. 31-3-1979).]
