Bombay High Court
Varsha Mandar Salvi @ Varsha Jagdish ... vs Mandar Ganesh Salvi And Ors on 26 February, 2021
Author: Prakash D. Naik
Bench: Prakash D. Naik
Ganesh Lokhande 1 of 1 11-ia-370-21-in abst-4970-20.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 380 OF 2021
IN
CR. ANTICIPATORY BAIL APPLICATION (ST) NO. 4970 OF 2020
Varsha Mandar Salvi @ Varsha Jagdish Bhoir ...Applicant
Versus
The State of Maharashtra ...Respondent
.....
Mr. Aamir Khan i/b. Mr. R. V. Gupta, Advocate for the Applicant.
Mr. R. M. Pethe, APP for the Respondent - State.
.....
CORAM : PRAKASH D. NAIK, J.
DATE : 26th FEBRUARY, 2021. PC :
At the request of learned counsel for the applicant, stand over to 11th March, 2021.
(PRAKASH D. NAIK, J.)