Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(1)(a) in The Chennai Corporation (Superior) Service Pension Rules, 1970

(a)of taking any compensation pension or gratuity to which he may be entitled for the service he has already rendered, or