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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(1)(c) in The M.P. Bhoj (Open) University Adhiniyam, 1991

(c)any other matter which by this Act or the Statutes is to be or may be provided for by the Ordinances.