Bombay High Court
Ms. Sana Aspi Irani Lr Of Late Mrs. Perviz ... vs Sorabji Byramji Bhabha Sanatorium ... on 22 September, 2025
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL/CRIMINAL JURISDICTION AND ORDINARY
ORIGINAL CIVIL JURISDICTION
COMMON ORDER
CORAM: MADHAV J. JAMDAR, J. DATE : 22 SEPTEMBER 2025 P.C.:
Due to paucity of time, matters from Sr. No. 39 to 256 (except Sr. No. 115,120,127,136,198,205) are adjourned to the respective dates as given below:
Sr. Nos. Due Dates Sr. Nos. Due Dates 39-48 29/09/2025 143,149 30/09/2025 49-58 24/09/2025 160-170,172-177 11/11/2025 59-63 01/10/2025 171,178 30/09/2025 64-72 24/09/2025 179,180 12/11/2025 73-79 29/09/2025 181 30/09/2025 80-88 23/09/2025 182-197 12/11/2025 89-97 06/10/2025 199-204,206- 13/11/2025 210,212,213,215, 217-219, 98-107 25/09/2025 211,214,216,220 30/09/2025 108-114 08/10/2025 221-226,228- 14/11/2025 231,233-241 115-120 29/09/2025 227,232 30/09/2025 (H.O.B.) 121-130 24/09/2025 242-256 06/10/2025 131-140 25/09/2025 141,142,144- 10/11/2025 148,150-159 Ad-interim relief, if any, granted earlier, to continue till then.::: Uploaded on - 23/09/2025 ::: Downloaded on - 23/09/2025 21:23:56 :::
If any ad-interim or interim reliefs, operative until today, are in force and the matter, though scheduled to be listed today, has not been listed, such ad-interim or interim reliefs shall stand extended until the next date of listing.
[MADHAV J. JAMDAR, J.]
Digitally
signed by
ARJUN
ARJUN VITTHAL
VITTHAL KUDHEKAR
KUDHEKAR Date:
2025.09.22
19:56:55
+0530
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