Section 4(2) in Jammu and Kashmir Panchayati Raj Act, 1989
(2)Every Halqa Panchayat shall bear the name of the place where it is headquartered.(2-a) Every Halqa Panchayat shall have Halqa Majli's comprising all the persons whose names are included in the electoral roll for such Halqa Panchayat.(2-b) The Sarpanch shall convene at least two meetings of Halqa Majli's during a financial year.
