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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(1)(f) in The Uttarakhand Witness Protection Act, 2020

(f)In camera proceeding" means proceedings wherein the Competent Authority raout allows only those persons who are necessary to be present while heain'g and