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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(1) in The Orissa Minerals (Prevention of Theft, Smuggling and other Unlawful Activities) Rules, 1990

(1)These rules may be called the Orissa Minerals (Prevention of Theft, Smuggling and other Unlawful Activities) Rules, 1990.