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Bombay High Court

Shri. Bashir Papalal Mujawar And Ors vs The Collector , Kolhapur And Ors on 7 January, 2023

Author: M.M. Sathaye

Bench: R. D. Dhanuka, M.M. Sathaye

                       KVM

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                                                                30 - WP 4611 OF 2022 with connected matters.doc


                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          Digitally signed
KANCHAN
VINOD
          by KANCHAN
          VINOD MAYEKAR
          Date: 2023.01.09
                                       CIVIL APPELLATE JURISDICTION
MAYEKAR   18:10:01 +0530
                                       WRIT PETITION NO. 4611 OF 2022

                       Bashir P.Mujawar & Ors.                                   ..... Petitioners
                            VERSUS
                       The Collector, Kolhapur & Ors.                            ..... Respondents

                                               ALONGWITH
                                       WRIT PETITION NO. 3921 OF 2022

                       Rajendra V.Ugale & Ors.                                   ..... Petitioners
                            VERSUS
                       The Collector, Kolhapur & Ors.                            ..... Respondents

                                               ALONGWITH
                                       WRIT PETITION NO. 4615 OF 2022

                       Sachin R.Ghatage & Ors.                                   ..... Petitioners
                            VERSUS
                       The Collector, Kolhapur & Ors.                            ..... Respondents

                                               ALONGWITH
                                       WRIT PETITION NO. 4614 OF 2022

                       Shivaji M.Aawate & Ors.                                   ..... Petitioners
                            VERSUS
                       The Collector, Kolhapur & Ors.                            ..... Respondents

                                               ALONGWITH
                                       WRIT PETITION NO. 4613 OF 2022

                       Chandrakant Shamrao @ Appaso Patil & Anr. ..... Petitioners
                            VERSUS
                       The Collector, Kolhapur & Ors.            ..... Respondents

                       None for the Petitioners.

                       Mr.R.S.Pawar, A.G.P. for the State in all writ petitions.
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                                          30 - WP 4611 OF 2022 with connected matters.doc


                          CORAM: R. D. DHANUKA AND
                                 M.M. SATHAYE, JJ.

DATE : 7TH JANUARY, 2023 P.C:-

Learned advocate appearing for the petitioners has filed leave note. Place these matters on board for admission on 16th January, 2023. Ad-interim relief granted, if any, to continue till next date.
[M. M. SATHAYE, J.] [R. D. DHANUKA, J.]