Bombay High Court
Shri. Bashir Papalal Mujawar And Ors vs The Collector , Kolhapur And Ors on 7 January, 2023
Author: M.M. Sathaye
Bench: R. D. Dhanuka, M.M. Sathaye
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30 - WP 4611 OF 2022 with connected matters.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed
KANCHAN
VINOD
by KANCHAN
VINOD MAYEKAR
Date: 2023.01.09
CIVIL APPELLATE JURISDICTION
MAYEKAR 18:10:01 +0530
WRIT PETITION NO. 4611 OF 2022
Bashir P.Mujawar & Ors. ..... Petitioners
VERSUS
The Collector, Kolhapur & Ors. ..... Respondents
ALONGWITH
WRIT PETITION NO. 3921 OF 2022
Rajendra V.Ugale & Ors. ..... Petitioners
VERSUS
The Collector, Kolhapur & Ors. ..... Respondents
ALONGWITH
WRIT PETITION NO. 4615 OF 2022
Sachin R.Ghatage & Ors. ..... Petitioners
VERSUS
The Collector, Kolhapur & Ors. ..... Respondents
ALONGWITH
WRIT PETITION NO. 4614 OF 2022
Shivaji M.Aawate & Ors. ..... Petitioners
VERSUS
The Collector, Kolhapur & Ors. ..... Respondents
ALONGWITH
WRIT PETITION NO. 4613 OF 2022
Chandrakant Shamrao @ Appaso Patil & Anr. ..... Petitioners
VERSUS
The Collector, Kolhapur & Ors. ..... Respondents
None for the Petitioners.
Mr.R.S.Pawar, A.G.P. for the State in all writ petitions.
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30 - WP 4611 OF 2022 with connected matters.doc
CORAM: R. D. DHANUKA AND
M.M. SATHAYE, JJ.
DATE : 7TH JANUARY, 2023 P.C:-
Learned advocate appearing for the petitioners has filed leave note. Place these matters on board for admission on 16th January, 2023. Ad-interim relief granted, if any, to continue till next date.
[M. M. SATHAYE, J.] [R. D. DHANUKA, J.]