Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119] [Entire Act] State of Uttarakhand - Subsection Section 119(d) in Uttarakhand Co-Operative Societies Act, 2003 (d)to undertake research and evaluation and assist in preparation of perspective development plans of member co-operative societies;
