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Supreme Court - Daily Orders

M/S Nawab Travels Private Limited vs Union Of India on 24 July, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.25                               COURT NO.5                SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS
                                 Writ Petition(s)(Civil) No(s).     646/2018

     M/S NAWAB TRAVELS PRIVATE LIMITED                                   Petitioner(s)

                                                     VERSUS
     UNION OF INDIA                                                      Respondent(s)

     (FOR ADMISSION and IA No.82070/2018-APPROPRIATE ORDERS/DIRECTIONS
     and IA No.82116/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)

     WITH W.P.(C) No. 668/2018 (X)
     (FOR ADMISSION)

     Date : 24-07-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)                 Mr. Zulfiker Ali P. S, AOR
     (W.P. 646/2018)

     (w.P. 668/2018)                   Mr. Harshad V. Hameed, AOR
                                       Mr. Dileep Poolakkot,Adv.
                                       Ms. Ashly Harshad,Adv.

     For Respondent(s)                 Ms. Pinki Anand,ASG
                                       Mr. R. Balasubramanian,Adv.
                                       Ms. Shraddha Deshmukh,Adv.
                                       Ms. Aarti Sharma,Adv.
                                       Mr. Raj Bahadur Yadav,Adv.
                                       Mr. Bhuvan Mishra,Adv.
                                       Mr. Hemant Arya,Adv.
                                       Mrs. Anil Katiyar, AOR

                                       Mr. Sumit Goel,Adv.
                                       Mr. Vinay Kr. Yadav,Adv.

                         UPON hearing the counsel the Court made the following
                                              O R D E R

Arguments heard.

Judgment reserved.

Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2018.07.24 17:14:33 IST Reason:

(MAHABIR SINGH) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER