Supreme Court - Daily Orders
M/S Nawab Travels Private Limited vs Union Of India on 24 July, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.25 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 646/2018
M/S NAWAB TRAVELS PRIVATE LIMITED Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
(FOR ADMISSION and IA No.82070/2018-APPROPRIATE ORDERS/DIRECTIONS
and IA No.82116/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
WITH W.P.(C) No. 668/2018 (X)
(FOR ADMISSION)
Date : 24-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Zulfiker Ali P. S, AOR
(W.P. 646/2018)
(w.P. 668/2018) Mr. Harshad V. Hameed, AOR
Mr. Dileep Poolakkot,Adv.
Ms. Ashly Harshad,Adv.
For Respondent(s) Ms. Pinki Anand,ASG
Mr. R. Balasubramanian,Adv.
Ms. Shraddha Deshmukh,Adv.
Ms. Aarti Sharma,Adv.
Mr. Raj Bahadur Yadav,Adv.
Mr. Bhuvan Mishra,Adv.
Mr. Hemant Arya,Adv.
Mrs. Anil Katiyar, AOR
Mr. Sumit Goel,Adv.
Mr. Vinay Kr. Yadav,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard.
Judgment reserved.
Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2018.07.24 17:14:33 IST Reason:(MAHABIR SINGH) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER