Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Odisha - Subsection

Section 93(1)(b) in The Orissa Local Fund Service (Pension) Rules, 1980

(b)He shall indicate in the sanction letter the amount recoverable out of the gratuity under Rule 91;