Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 54] [Entire Act] Union of India - Section Section 102 in The Income Tax Act, 1961 102. Share from registered Firm. - [Repealed by the Finance Act, 1965 (10 of 1965), section 29 (w.r.e.f. 1-4-1965).]
