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Bombay High Court

Shri Shivaji Education Society, ... vs State Of Maharashtra, Thr. Its ... on 8 April, 2019

Author: S.B. Shukre

Bench: S.B. Shukre

                                              1                                    wp8486.18.odt


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                          NAGPUR BENCH, NAGPUR.

                                      WP No. 8486 of 2018
           Shri Shivaji Education and anr v. State of Maharashtra and ors
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Office Notes, Office Memoranda of Court's or Judge's Order Coram, appearances, Court's Orders or directions and Registrar's order Shri C. S. Kaptan, Senior Advocate with Shri KI. P. Mahalle, Advocate with him for petitioners Coram : Sunil B. Shukre And Smt Pushpa V. Ganediwala, JJ Dated : 8th April 2019 Issue notice to the respondents, returnable on 29.4.2019. Shri Nitin Rode, learned AGP waives notice for respondents 1 to 3. Shri Dhande, learned counsel waives notice for respondents no. 4 and 5. Reply of respondents no. 4 and 5 is already on record.

                                   JUDGE                                             JUDGE

        joshi




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