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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1) in Tamil Nadu Panchayats (Reservation of Seats and Rotation of Reserved Seats) Rules, 1995

(1)"Act" the means Tamil Nadu Panchayats Act, 1994 (Tamil Nadu Act 21 of 1994);