Bombay High Court
The Divisional Manager, The New India ... vs Bharat Radhakisan Datir An Other on 2 May, 2024
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
61 CIVIL APPLICATION NO. 574 OF 83 CIVIL APPLICATION NO. 13574 OF
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101 CIVIL APPLICATION NO. 828 OF
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...
AGPs for Respondents-State : Mr. A. S. Shinde, Mrs. M. L. Sangit,
Mrs. A. S. Mantri, Mr. S. N. Kendre, Mr. P. D. Patil, Mr. N. B. Patil,
respectively.
...
CORAM : S. G. MEHARE, J.
DATE : 02.05.2024 PER COURT :-
1. Court time is over. Hence, matters could not be heard.
2. Stand over to 16.08.2024.
3. Interim relief, if any granted earlier, to continue till the next date.
(S. G. MEHARE, J.) ...
vmk/-