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Bombay High Court

The Divisional Manager, The New India ... vs Bharat Radhakisan Datir An Other on 2 May, 2024

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   BENCH AT AURANGABAD

  61 CIVIL APPLICATION NO. 574 OF 83 CIVIL APPLICATION NO. 13574 OF
   2024 IN FAST/16829/2020 WITH      2023 IN FAST/22524/2023 WITH
CIVIL APPLICATION NO. 3277 OF 2021 CIVIL APPLICATION NO. 13576 OF
   IN FAST/16829/2020 WITH CIVIL        2023 IN FAST/22524/2023
   APPLICATION NO. 3278 OF 2021    84 CIVIL APPLICATION NO. 13650 OF
   IN FAST/16829/2020 WITH CIVIL     2023 IN FAST/31801/2023 WITH
   APPLICATION NO. 3273 OF 2021     CIVIL APPLICATION NO. 13651 OF
   IN FAST/16832/2020 WITH CIVIL        2023 IN FAST/31801/2023
  APPLICATION NO. 3274 OF 2021 IN 85 CIVIL APPLICATION NO. 13654 OF
           FAST/16832/2020           2023 IN FAST/31812/2023 WITH
 62 CIVIL APPLICATION NO. 4476 OF   CIVIL APPLICATION NO. 13655 OF
     2024 IN WP/3247/2023 WITH          2023 IN FAST/31812/2023
  WRIT PETITION NO. 3247 OF 2023 86 CIVIL APPLICATION NO. 13658 OF
 63 CIVIL APPLICATION NO. 3004 OF    2023 IN FAST/31825/2023 WITH
2024 IN FAST/6040/2024 WITH CIVIL CIVIL APPLICATION NO. 13659 OF
   APPLICATION NO. 3003 OF 2024         2023 IN FAST/31825/2023
          IN FAST/6040/2024        87 CIVIL APPLICATION NO. 13726 OF
 64 WRIT PETITION NO.14235/2019         2023 IN FAST/29507/2023
65 WRIT PETITION NO. 3318 OF 2023 88 CIVIL APPLICATION NO. 13727 OF
 66 WRIT PETITION NO. 661 OF 2024       2023 IN FAST/29518/2023
 67 FIRST APPEAL NO. 4232 OF 2023 89 CIVIL APPLICATION NO. 13728 OF
 68 CIVIL APPLICATION NO. 5086 OF       2023 IN FAST/29637/2023
      2021 IN FAST/24861/2020      90 CIVIL APPLICATION NO. 13729 OF
 69 CIVIL APPLICATION NO. 9367 OF       2023 IN FAST/29511/2023
    2021 IN FAST/3023/2020 WITH    91 CIVIL APPLICATION NO. 13731 OF
CIVIL APPLICATION NO. 9371 OF 2021      2023 IN FAST/29491/2023
    IN FAST/2894/2020 WITH CIVIL   92 CIVIL APPLICATION NO. 13760 OF
   APPLICATION NO. 9372 OF 2021      2023 IN FAST/32209/2023 WITH
    IN FAST/2896/2020 WITH CIVIL    CIVIL APPLICATION NO. 13761 OF
   APPLICATION NO. 9368 OF 2021         2023 IN FAST/32209/2023
          IN FAST/3027/2020        93 CIVIL APPLICATION NO. 13766 OF
70 CIVIL APPLICATION NO. 13754 OF 2023 IN FAST/31829/2023 WITH
   2021 IN FAST/25969/2021 WITH     CIVIL APPLICATION NO. 13767 OF
   CIVIL APPLICATION NO.13755 OF        2023 IN FAST/31829/2023
      2021 IN FAST/25969/2021      94 CIVIL APPLICATION NO. 13774 OF
 71 CIVIL APPLICATION NO. 3586 OF    2023 IN FAST/34583/2023 WITH
2023 IN FAST/1976/2023 WITH CIVIL CIVIL APPLICATION NO.13775 OF
   APPLICATION NO. 3587 OF 2023         2023 IN FAST/34583/2023
          IN FAST/1976/2023        95 CIVIL APPLICATION NO. 13778 OF
 72 CIVIL APPLICATION NO. 6253 OF    2023 IN FAST/34577/2023 WITH
     2023 IN WP/2191/2023 WITH      CIVIL APPLICATION NO. 13779 OF
  WRIT PETITION NO. 2191 OF 2023        2023 IN FAST/34577/2023
 73 CIVIL APPLICATION NO. 9667 OF 96 CIVIL APPLICATION NO. 14752 OF
   2023 IN FAST/23889/2023 WITH         2023 IN RAST/13505/2022
CIVIL APPLICATION NO. 9668 OF 2023 97 CIVIL APPLICATION NO. 15077 OF
                                     2023 IN FAST/30358/2023 WITH
    IN FAST/23928/2023 WITH CIVIL     CIVIL APPLICATION NO. 15078 OF
   APPLICATION NO. 9669 OF 2023          2023 IN FAST/30358/2023
          IN FAST/23928/2023       98 CIVIL APPLICATION NO. 15081 OF
74 CIVIL APPLICATION NO. 10532 OF 2023 IN FAST/30353/2023 WITH
     2023 IN FA/3085/2023WITH        CIVIL APPLICATION NO. 15082 OF
  CIVIL APPLICATION NO. 10531 OF         2023 IN FAST/30353/2023
        2023 IN FA/3085/2023       99 CIVIL APPLICATION NO. 15083 OF
75 CIVIL APPLICATION NO. 11548 OF 2023 IN FAST/34017/2023 WITH
      2023 IN FAST/27123/2023        CIVIL APPLICATION NO. 15084 OF
76 CIVIL APPLICATION NO. 11828 OF        2023 IN FAST/34017/2023
   2023 IN FAST/29136/2023WITH      100 CIVIL APPLICATION NO. 15085
  CIVIL APPLICATION NO. 11829 OF       OF 2023 IN FAST/29713/2023
  2023 IN FAST/29140/2023 WITH WITH CA/15086/2023 IN FAST/29713
  CIVIL APPLICATION NO. 11831 OF      /2023 WITH CA/15097/2023 IN
      2023 IN FAST/29143/2023          FAST/29741/2023 WITH CA/
77 CIVIL APPLICATION NO. 12193 OF 15098/2023 IN FAST/29741/2023
   2023 IN FAST/16832/2021WITH        WITH CA/15095/2023 IN FAST/
  CIVIL APPLICATION NO. 11860 OF 29748/2023 WITH CA/15096/2023 IN
  2021 IN FAST/16832/2021 WITH         FAST/29748 /2023 WITH CA/
  CIVIL APPLICATION NO. 11861 OF     15093/2023 IN FAST/29757/2023
      2021 IN FAST/16832/2021         WITH CA/15094/ 2023 IN FAST/
78 CIVIL APPLICATION NO. 12304 OF 29757/2023 WITH CA/15091/2023 IN
         2023 IN CP/820/2022        FAST/29767/2023 WITH CA/15092
                 WITH               /2023 IN FAST/29767 /2023 WITH
  CONT. PETITION NO. 820 OF 2022 CA/15089/2023 IN FAST/29770/2023
           IN WP/10048/2017           WITH CA/15090 /2023 IN FAST/
79 CIVIL APPLICATION NO. 12664 OF 29770/2023 WITH CA/15087/2023 IN
                 2023               FAST/29774/2023 WITH CA/15088
          IN FAST/30234/2023            /2023 IN FAST/29774/2023
                                    101 CIVIL APPLICATION NO. 828 OF
80 CIVIL APPLICATION NO. 12665 OF     2024 IN FAST/11923/2020WITH
      2023 IN FAST/30224/2023        CIVIL APPLICATION NO. 2901 OF
81 CIVIL APPLICATION NO. 13039 OF 2022 IN FAST/11923/2020 WITH
        2023 IN WP/9101/2012         CIVIL APPLICATION NO. 2902 OF
82 CIVIL APPLICATION NO. 13561 OF 2022 IN FAST/11923/2020 WITH
    2023 IN WP/3114/2023 WITH        CIVIL APPLICATION NO. 2900 OF
CIVIL APPLICATION NO. 5430 OF 2023       2022 IN FAST/11923/2020
    IN WP/2442/1998 WITH WRIT       102 CIVIL APPLICATION NO. 839 OF
 PETITION NO. 2442 OF 1998 WITH            2024 IN FA/834/2022
  CONT. PETITION NO. 347 OF 2022 103 CIVIL APPLICATION NO. 1185 OF
      IN SA/47/2018 WITH CIVIL             2024 IN FA/350/2024
   APPLICATION NO. 8743 OF 2023    104 CIVIL APPLICATION NO. 1260 OF
       IN WP/2442/1998 WITH              2024 IN FAST/2268/2024
  CIVIL APPLICATION NO. 13287 OF 105 CIVIL APPLICATION NO. 3665 OF
    2019 IN WP/2442/1998 WITH          2024 IN WP/4088/2022 WITH
  WRIT PETITION NO. 3184 OF 2023    WRIT PETITION NO. 4088 OF 2022
       WITH WP/3114 OF 2023         WITH CIVIL APPLICATION NO. 2241
                                        OF 2024 IN WP/4088/2022
                                      ...
     AGPs for Respondents-State : Mr. A. S. Shinde, Mrs. M. L. Sangit,
     Mrs. A. S. Mantri, Mr. S. N. Kendre, Mr. P. D. Patil, Mr. N. B. Patil,
                                respectively.
                                     ...

                                CORAM :       S. G. MEHARE, J.
                                DATE :        02.05.2024

PER COURT :-


1. Court time is over. Hence, matters could not be heard.

2. Stand over to 16.08.2024.

3. Interim relief, if any granted earlier, to continue till the next date.

(S. G. MEHARE, J.) ...

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