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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(3) in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Teacher Service Conditions Rules, 2015

(3)Training qualification (maximum 43marks)- Marks obtained in B.Ed/Two years training
(i)45 % to 59 % - 32marks.
(ii)60 % to 74 % - 38marks.
(iii)75 % and above - 43marks.
(B)Recognised Non-Government Middle Sanskrit School - There will be 4(four) posts of teacher including Headmaster in Recognised Non-Government Middle Sanskrit School of which qualification/eligibility will be as follows -
(i)Headmaster - Shastri (Three Years) pass.
(ii)Assistant Teacher - 01 (one) post- Intermediate/Up shastri pass.