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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(3) in The Jammu and Kashmir Collection of Statistics Act, 1961

(3)[ It shall come into force on such date as the Government may, by notification in the Government Gazette, appoint.] [Enforced with effect from 1-10-1964 by SRO-239 dated 11-9-1964.]