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Bombay High Court

The Executive Engineer, Water Supply ... vs Sau. Tarabai Thakaji Kudnar And Ors on 15 July, 2022

Author: Shrikant D. Kulkarni

Bench: Shrikant D. Kulkarni

                                                         1/1         506-caf-1872-2019 in fast-35737-2018.doc



                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  CIVIL APPELLATE JURISDICTION

                                        CIVIL APPLICATION NO. 1872 OF 2019
                                                      WITH
                                        CIVIL APPLICATION NO. 1873 OF 2019
                                                        IN
                                        FIRST APPEAL (ST) NO. 35737 OF 2018

                     The Executive Engineer, Water
                     Supply Department, Yeola                            ...Applicant
                                  Vs.
                     Sau. Tarabai Thakaji Kudnar & Ors.                  ...Respondents
                                                        .....
        Digitally
        signed by
MAMTA
                     Ms. Chaitrali Deshmukh, for the Applicant / Appellant.
        MAMTA
        AMAR KALE
AMAR    Date:
KALE    2022.07.18
        17:24:52
        +0530
                     Mr. N. B. Patil, AGP for the Respondent / State.
                                                        .....

                                             CORAM : SHRIKANT D. KULKARNI, J.

DATE : 15 JULY, 2022 P.C. . Not on board. Taken on board at the request of learned counsel for the Applicant / Appellant.

2. Stand over to 12 August 2022. To be tagged alongwith FAST/35716/2018 and FAST/34725/2018.

(SHRIKANT D. KULKARNI, J.) Mamta Kale