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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(4) in Orissa Kerosene Control Order, 1962

(4)[ The fees chargeable in respect of each certificate for a period of one year or less or per year shall be as specified below :
For issue of certificate ... Rs. 150.00
For renewal of certificate ... Rs. 75.00
For issue of duplicate certificate ... Rs. 75.00]
[Substituted by Notification No. 16382 dated 23.5.1996 (O.G.E.No. 644 dated 24.6.1996).]