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[Cites 0, Cited by 0] [Section 183] [Entire Act]

State of Telangana - Subsection

Section 183(3) in Telangana Panchayat Raj Act, 2018

(3)The "Vice-Chairperson" shall be the ex-officio Member and "Chairperson" of the Standing Committee for Agriculture, two offices of the "Chairperson" of the Standing Committee shall be filled by nomination by the "Chairperson" of the Zilla Praja Parishad from among the women members of the Zilla Praja Parishad in the manner prescribed and the "Chairperson" of the Zilla Praja Parishad shall be the "Chairperson" of the rest of the four offices of the "Chairperson" of the Standing Committees.