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State of Rajasthan - Section

Section 14 in The Rajasthan Soil and Water Conservation Rules, 1966

14. Procedure for the publication of sanctioned Plans under section 21 (3).

- After the plan has been finalised the Executive Officer shall prepare a Notice in Form No. 5 and shall get it published in the official Gazette. He shall also specify in the Notice the place/places in every village and at the headquarters of the sub-division in which the lands included in the plan are situated, when and during what time the copies of the sanctioned plans will be made available for inspection free of cost.