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State of Odisha - Section

Section 18 in Madhu Babu Pension Yojana Rules, 2008

18.

The amount of pension under the scheme sanctioned by the Government in Women and Child Development Department shall be disbursed every month to the pensioner by the Block Development Officer himself directly or, through officers sub-ordinate to him in the Rural Areas and by the District Social Welfare Officer through the Executive Officer of the Municipality/N.A.C. in the Urban Areas at such places as may be decided by the Collector/ Government. The Government may also decide any other agency or, mode of disbursement from time to time.