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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3) in The Rajasthan Municipal (New Pay Scales) Rules, 1975

(3)Where there the member expires before exercising his option within the prescribed period, he may be deemed to have exercised option in favour of existing pay scale or the new pay scale which ever is advantageous to him and his pay may be fixed accordingly.