Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 72 in The Punjab Agricultural Produce Markets Act, 1961 72. [ Sag Sarson] [The word 'Sag Palak' replaced vide Notification No. 3545 Agri. S. (1)/85/1985, dated the 31st December 1985.]
