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State of Tamilnadu - Section

Section 19 in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958

19. Interval for rest.

- The periods of work for employees in a beedi industrial premises each day shall be so fixed that no period shall exceed five hours and that no employee shall work for more than five hours before he has had an interval for rest of at least half-an-hour.