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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(3)(c) in The Orissa Agricultural Produce Markets Rules, 1958

(c)If the arbitrators fail to agree, the may appoint an umpire who shall also be chosen from the panel aforesaid to settle the dispute;