Section 15(2) in Rules Of The Road Regulations, 1989
(2)A driver of a motor vehicle shall not park his vehicle-(i)at or near a road crossing, a bend, top of a hill or a humpbacked bridge;(ii)on a foot-path;(iii)near a traffic light or pedestrian crossing;(iv)on a main road or one carrying fast traffic;(v)opposite another parked vehicle or as obstruction to other vehicle;(vi)along side another parked vehicle;(vii)on roads or at places or roads where there is a continuous white line with or without a broken line;(viii)near a bus stop, school or hospital entrance or blocking a traffic sign or entrance to a premises or a fire hydrant;(ix)on the wrong side of the road;(x)where parking is prohibited;(xi)away from the edge of the footpath.
