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[Cites 0, Cited by 0] [Section 130(2)] [Section 130] [Entire Act]

State of Uttar Pradesh - Subsection

Section 130(2)(x) in The U.P. Co-operative Societies Act, 1965

(x)the procedure for the nomination by a member or a person to whom the share or interest of such members on his death may be transferred or the value thereof may be paid;