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[Cites 2, Cited by 62]

Bombay High Court

Dinesh S. Shah vs State Of Mah. & Ors on 28 September, 2018

Bench: A.S. Oka, M.S. Sonak

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 189 OF 2006

 Ashika Properties Pvt. Ltd. And Anr.                 ....Petitioner
             V/S
 The State Of Maharashtra And 2 Ors.               ....Respondent

WITH WRIT PETITION NO. 1067 OF 2001 Lord India Chemical Products Pvt.ltd.& Anr. ....Petitioner V/S State Of Maharashtra & Ors. ....Respondent WITH WRIT PETITION NO. 1067 OF 2001 Lord India Chemical Products Pvt.ltd.& Anr. ....Petitioner V/S State Of Maharashtra & Ors. ....Respondent WITH WRIT PETITION NO. 1714 OF 2003 Dinesh S. Shah ....Petitioner V/S State Of Mah. & Ors. ....Respondent WITH WRIT PETITION NO. 2888 OF 2005 M/s. Haunghe Whirlwind Diamonds (india) Pvt. ....Petitioner Ltd.

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V/S State Of Maharashtra And 4 Ors. ....Respondent WITH WRIT PETITION NO. 1983 OF 2005 Rishabh Subhash Kumar Alias Rishabh Subhash ....Petitioner Kela V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 679 OF 2007 Structmast Realtors (mumbai) Pvt. Ltd. And Anr. ....Petitioner V/S State Of Maharashtra And 4 Ors. ....Respondent WITH WRIT PETITION NO. 1245 OF 2005 M/s. Kartikeyan Impex Pvt. Ltd. And Anr. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 1990 OF 2007 Malhar Developers Private Limited ....Petitioner V/S The State Of Maharashtra Thru Govt. Pl. And 2 ....Respondent Ors.

WITH WRIT PETITION NO. 1991 OF 2007 Page 2/14 ::: Uploaded on - 28/09/2018 ::: Downloaded on - 30/09/2018 01:49:50 ::: Raptakos , Brett And Company Ltd. ....Petitioner V/S The State Of Maharashtra Thru Govt. Pl And 2 ....Respondent Ors.

WITH WRIT PETITION NO. 1992 OF 2007 Raptakos , Brett And Company Ltd. ....Petitioner V/S The State Of Maharashtra Thru Govt. Pl And 2 ....Respondent Ors.

WITH WRIT PETITION NO. 1994 OF 2007 Bombay Oxygen Corporation Limited ....Petitioner V/S The State Of Maharashtra Thru Govt. Pl. And 2 ....Respondent Ors..

WITH WRIT PETITION NO. 3072 OF 2005 Antelec Ltd. And Anr. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 1016 OF 2007 Mukul M. Deora ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent Page 3/14 ::: Uploaded on - 28/09/2018 ::: Downloaded on - 30/09/2018 01:49:50 ::: WITH WRIT PETITION NO. 1017 OF 2007 M/s. Scitech Centre ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 739 OF 2002 Shankar Dey ....Petitioner V/S The State Of Maharashtra & Ors. ....Respondent WITH WRIT PETITION NO. 1695 OF 2002 Arvind G.kothari & Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2219 OF 2005 Bhriguraj Singh And Anr. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2546 OF 2008 M/s. Sns Overseas Pvt. Ltd. And Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent Page 4/14 ::: Uploaded on - 28/09/2018 ::: Downloaded on - 30/09/2018 01:49:50 ::: WITH WRIT PETITION NO. 2485 OF 2004 Ratansey Karsondas Trading Pvt. Ltd. & Anr. ....Petitioner V/S The State Of Maharashtra & Ors. ....Respondent WITH WRIT PETITION NO. 1748 OF 2005 Ichha Construction Pvt. Ltd. And Anr. ....Petitioner V/S State Of Mahrashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2277 OF 2005 M/s. Sopariwala Exports And Anr. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 2352 OF 2005 Manisha Pharmoplast Pvt. Ltd And Anr.. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 2805 OF 2005 Privilege Realtors Pvt. Ltd. Anr ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent Page 5/14 ::: Uploaded on - 28/09/2018 ::: Downloaded on - 30/09/2018 01:49:50 ::: WITH WRIT PETITION NO. 47 OF 2006 Rajneesh Agarwal And Associes Pvt. Ltd. And ....Petitioner Anr.

V/S State Of Maharashtra And 4 Ors. ....Respondent WITH WRIT PETITION NO. 378 OF 2006 Ms. Ananya Goenka ....Petitioner V/S The State Of Maharashtra And 4 Ors. ....Respondent WITH WRIT PETITION NO. 1777 OF 2006 Paresh Dineshlal Shah And Anr ....Petitioner V/S State Of Maharashtra Through Its Revenue And ....Respondent Forest Department And 5 Ors WITH WRIT PETITION NO. 1778 OF 2006 Senator Securities Pvt. Ltd. ....Petitioner V/S State Of Maharashtra And 4 Ors. ....Respondent WITH WRIT PETITION NO. 1933 OF 2006 Nurudin B. Ajani And Anr. ....Petitioner V/S Page 6/14 ::: Uploaded on - 28/09/2018 ::: Downloaded on - 30/09/2018 01:49:50 ::: The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 911 OF 2007 Kiduja Industries Ltd. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 1629 OF 2007 Mak Business Enterprises Private Ltdand And ....Petitioner Anr V/S The State Of Maharashtra Through Government ....Respondent Pleader And 3 Ors WITH WRIT PETITION NO. 1406 OF 2007 M/s Sopariwala Export And Anr ....Petitioner V/S The State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 218 OF 2008 M/s. Prantik Strategic Advisors Private Limited ....Petitioner And Ors.

V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 295 OF 2008 Page 7/14 ::: Uploaded on - 28/09/2018 ::: Downloaded on - 30/09/2018 01:49:50 ::: M/s. Steel Crate Pvt. Ltd. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 595 OF 2008 Suhas Infrastructure Pvt. Ltd. And Anr. ....Petitioner V/S State Of Maharashtra And 4 Ors. ....Respondent WITH WRIT PETITION NO. 596 OF 2008 M/s. Network Mercantile Pvt. Ltd. And Anr. ....Petitioner V/S State Of Maharashtra And 4 Ors. ....Respondent WITH WRIT PETITION NO. 235 OF 2004 Perpetual Investment Pvt. Ltd. & Anr. ....Petitioner V/S State Of Maharashtra & Ors. ....Respondent WITH WRIT PETITION NO. 2256 OF 2005 Pace Laboratories Ltd. And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2336 OF 2006 Page 8/14 ::: Uploaded on - 28/09/2018 ::: Downloaded on - 30/09/2018 01:49:50 ::: M/s. Sopariwala Exports And Anr. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 481 OF 2007 Everest Kanto Cylinder Ltd. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 487 OF 2007 Khurana Fabrication Industries Pvt. Ltd. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 1993 OF 2007 Raptakos , Brett And Co. Ltd. ....Petitioner V/S The State Of Maharashtra Thru Govt. Pl. And 2 ....Respondent Ors...

WITH WRIT PETITION NO. 1788 OF 2005 M/s. Dev Realtors ....Petitioner V/S The Municipal Corpn. Of Gr. Mumbai And Anr. ....Respondent WITH WRIT PETITION NO. 1842 OF 2008 Page 9/14 ::: Uploaded on - 28/09/2018 ::: Downloaded on - 30/09/2018 01:49:50 ::: Mrs. Prabha V. Deorah And Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 1991 OF 2005 S. Nusrat Hasan And Anr. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2830 OF 2005 Vijay Kishanlal Kedia ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 231 OF 2002 Micro Chip Consultants (bombay) Pvt.ltd. ....Petitioner V/S State Of Maharashtra & Ors. ....Respondent WITH WRIT PETITION NO. 477 OF 2006 Smt. Ranjana Ayush Goyenka ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 2232 OF 2007 Page 10/14 ::: Uploaded on - 28/09/2018 ::: Downloaded on - 30/09/2018 01:49:50 ::: Cyrus P. Chinoy And Anr. ....Petitioner V/S State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 1989 OF 2007 Malhar Developers Private Limited ....Petitioner V/S The State Of Maharashtra Thru Govt. Pl. And 2 ....Respondent Ors.

WITH WRIT PETITION NO. 1493 OF 2010 Ananya Online It Design Private Limited And ....Petitioner Anr.

V/S The State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 725 OF 2007 Shri Varun Somani ....Petitioner V/S State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 1149 OF 2006 Themumbai And Nhava Sheva Ship Agents ....Petitioner Association V/S State Of Maharashtra Revenue And Forest ....Respondent Dept.and 2 Ors.

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WITH WRIT PETITION NO. 1555 OF 2004 Amtek Laboratories Ltd. ....Petitioner V/S State Of Maharashtra ....Respondent WITH WRIT PETITION NO. 1257 OF 2002 Arun Agarwal & Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 1834 OF 2008 Rajan Motiram Jayakar And Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 3008 OF 2001 Deepak Kumar Chhataram Rupani & Ors. ....Petitioner V/S The State Of Maharashtra & Ors. ....Respondent WITH WRIT PETITION NO. 839 OF 2005 M/s. Savalle (india) Pvt. Ltd. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent Page 12/14 ::: Uploaded on - 28/09/2018 ::: Downloaded on - 30/09/2018 01:49:50 ::: WITH WRIT PETITION NO. 26 OF 2006 Unab Devlopers Pvt. Ltd. And Anr. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 1472 OF 2007 G.t.stock Vision Private Limited ....Petitioner V/S State Of Maharashtra Revenu And Forest ....Respondent Deptt,mum. And 4 Ors.

WITH WRIT PETITION NO. 1895 OF 2007 Miss Amrita Deependra Singh And 2 Ors ....Petitioner V/S State Of Maharashtra Through The Government ....Respondent Pleader High Court,bombay And 3 Ors WITH WRIT PETITION NO. 1118 OF 2004 Mumtaz Mohit Lalvani ....Petitioner V/S State Of Maharashtra & Ors. ....Respondent WITH WRIT PETITION NO. 488 OF 2005 Tata Consultancy Services Ltd. And Anr. ....Petitioner V/S Page 13/14 ::: Uploaded on - 28/09/2018 ::: Downloaded on - 30/09/2018 01:49:50 ::: The Collector Of Mumbai And Ors. ....Respondent CORAM : A.S. OKA & M.S. SONAK, JJ DATE : 28th September, 2018 P.C. :

On account of paucity of time, matter stands adjourned to 05/10/2018. If any ad-interim relief or interim relief is operative till today, the same will be continue to operate till the next date. If ad-interim or interim relief is not granted for a limited period, the said order will remain unaffected.
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