Section 6 in United Provinces Nurses, Midwives, Assistant Midwives Auxiliary Nurse-Midwives and Health Visitors Registration Act, 1934
6. Publication of names of members.
- The name of every person elected or nominated a member of the Council shall be published by the [State Government] [Substituted by the A. O. 1950 for (Provincial Government).] in the [Official Gazette]. [Substituted for U. P. Govt. Gazette by the A.O. 1937.]
