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[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(15)(iii) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2007

(iii)considered as a unit with regard to its suitability for being propagated, which remains unchanged after such propagation and includes propagating material of such variety, extant variety, transgenic variety, farmers' variety and essentially derived variety.