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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Madhya Pradesh - Subsection

Section 55(2)(a) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(a)[ the Government employees-] [Substituted by Act No. 3 of 1965 (w.e.f. 1-10-1964).]
(i)who were working in or were attached to the Colleges or research stations on the said date; or
(ii)who but for their temporary absence from such colleges or research stations on account of any cause would have been working in or remained attached thereto on the said date;