Delhi High Court - Orders
Devas Employees Mauritius Pvt. Ltd vs Antrix Corporation Limited & Ors on 16 December, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 289/2022 & CAV 321/2022, CAV 322/2022, CM
APPLs. 44209/2022, 44211/2022
DEVAS EMPLOYEES MAURITIUS PVT. LTD ..... Appellant
Through: Mr. Suhail Dutt, Sr. Advocate with
Ms. Anuradha Dutt, Mr. Lynn
Pereira, Ms. Ekta Kapil, Ms. Priyanka
M. P., Mr. Chaitanya Kaushik, Mr.
Amber Bhushan, Ms. Shivangi Sud,
Mr. Azhar Alam, Mr. Sankalp
Goswami and Ms. Srishti Prakash,
Advocates.
versus
ANTRIX CORPORATION LIMITED & ORS ...... Respondents
Through: Mr. N. Venkataraman, ASG and Mr.
Chetan Sharma, ASG with Mr. V.
Chandrashekara Bharathi, Mr. Ajay
Bhargava, Mr. Arvind Kumar Ray,
Mr. Karan Gupta, Mr. S. Ram
Narayan, Ms. Vanito Bhargava, Mr.
Rahul Vijay Kumar, Mr. Aman,
Advocates with Mr. Chinmoy Roy,
Legal Officer.
Ms. Varuna Bhamral, Mr. Aubert
Sebastian and Ms. Angelika Awasthi,
Advocates for R-2.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 16.12.2022 Arguments heard. Judgment reserved.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J Signature Not Verified DECEMBER 16, 2022 Digitally Signed S. Zakir By:SHAZAAD ZAKIR Signing Date:17.12.2022 18:00:11