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State of Maharashtra - Section

Section 31 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

31. Publication of directions.

(1)All directions issued by a Market Committee for the guidance of persons using the market or operating in the market area, shall be pasted on the notice board and such pasting of directions, shall be deemed to be sufficient notice of its contents to all such persons.
(2)The Market Committee may, however, if it thinks necessary, cause such notices to be served on persons concerned or to be published in the newspapers circulating in the market area.