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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(1)A Juvenile shall be grouped on the basis of age, physical and mental health, length of the stay order, degree of delinquency and the character.