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State of Assam - Section

Section 4 in The Assam Economic and Statistical (Junior) Service Rules, 1980

4. Strength of the service.

- The strength of each cadre of the service shall be such as may be determined by the Governor from time to time. The strength of the cadres of the service on the date of commencement of these Rules shall be as shown in Schedule I:Provided that the Governor may hold in abeyance any post as and when considered necessary.