Allahabad High Court
Himanshu Kulshrestha And Anr. vs Sudhanshu Kulshrestha And Others on 11 April, 2022
Author: Salil Kumar Rai
Bench: Salil Kumar Rai
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- CIVIL REVISION No. - 490 of 2012 Revisionist :- Himanshu Kulshrestha And Anr. Opposite Party :- Sudhanshu Kulshrestha And Others Counsel for Revisionist :- B.L. Verma,Chandan Sharma Counsel for Opposite Party :- Shashi Kant Srivastava Hon'ble Salil Kumar Rai,J.
List has been revised. No one appears on behalf of the revisionist.
Accordingly, the revision is dismissed in default.
All pending applications in the present revision stand dismissed.
Interim order, if any, stands vacated.
Order Date :- 11.4.2022 Anurag/-