Section 88(2)(e) in The Major Port Trusts Act, 1963

[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(2)(e) in The Major Port Trusts Act, 1963

(e)be invested, in any manner, in the development or management of any port including a port other than a major port on such terms and conditions as may be approved by the Central Government.]

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Union of India - Subsection

Section 88(2)(e) in The Major Port Trusts Act, 1963