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[Cites 0, Cited by 0] [Section 47(6)] [Section 47] [Entire Act]

NCT Delhi - Subsection

Section 47(6)(a) in The Delhi Excise Rules, 2010

(a)The Presiding Officer shall put up each licence separately to auction after announcing its locality where necessary, and any other information that, in his judgment, is necessary to identify the licensee;