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Delhi High Court - Orders

Mother Dairy Fruit And Vegetable Pvt. ... vs The Nalgonda Rangareddy District Milk ... on 20 April, 2023

Author: Manmohan

Bench: Manmohan

                              $~5
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +     FAO(OS) (COMM) 20/2023, & CM APPL. 4155/2023
                                    MOTHER DAIRY FRUIT AND VEGETABLE PVT. LTD.
                                                                                        ..... Appellant
                                                          Through:     Mr.Prajjwal Kushwaha, Advocate.

                                                          versus

                                    THE  NALGONDA     RANGAREDDY         DISTRICT        MILK
                                    PRODUCERS MUTUALLY AIDED COOPERATIVE UNION LTD
                                                                            ..... Respondent
                                                Through: Mr. Jaspreet Singh Kapur, Advocate

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                          ORDER

% 20.04.2023

1. Mr. Jaspreet Singh Kapur, learned counsel enters appearance on behalf of the respondent.

2. He prays for and is granted four weeks time to file a reply affidavit. Rejoinder affidavit, if any, be filed before the next date of hearing.

3. List on 24th August, 2023.

MANMOHAN, J SAURABH BANERJEE, J APRIL 20, 2023/akr Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:21.04.2023 18:38:17