Delhi High Court - Orders
Mother Dairy Fruit And Vegetable Pvt. ... vs The Nalgonda Rangareddy District Milk ... on 20 April, 2023
Author: Manmohan
Bench: Manmohan
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 20/2023, & CM APPL. 4155/2023
MOTHER DAIRY FRUIT AND VEGETABLE PVT. LTD.
..... Appellant
Through: Mr.Prajjwal Kushwaha, Advocate.
versus
THE NALGONDA RANGAREDDY DISTRICT MILK
PRODUCERS MUTUALLY AIDED COOPERATIVE UNION LTD
..... Respondent
Through: Mr. Jaspreet Singh Kapur, Advocate
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 20.04.2023
1. Mr. Jaspreet Singh Kapur, learned counsel enters appearance on behalf of the respondent.
2. He prays for and is granted four weeks time to file a reply affidavit. Rejoinder affidavit, if any, be filed before the next date of hearing.
3. List on 24th August, 2023.
MANMOHAN, J SAURABH BANERJEE, J APRIL 20, 2023/akr Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:21.04.2023 18:38:17