Bombay High Court
Indusind Bank Ltd vs Shamrao Vithal Co-Op. Bank Lt. And 2 Ors on 4 March, 2021
Author: V. G. Bisht
Bench: R. D. Dhanuka, V. G. Bisht
bdp
1/1
28-app-920.10.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPEAL NO. 920 OF 2010
IN
ARBITRATION PETITION NO. 144 OF 2002
Indusind Bank Ltd. ... Appellant
Versus
Shamrao Vithal Co-op. Bank Ltd. and Ors. ... Respondents
******
Mr. Siddharth Manik i/by M/s. Crawford Bayley and Co. for the
Appellant.
Ms. Jyoti Sanap a/w Mr. Apoorna Kulkarni i/by M/s. V. Deshpande and
Co. for the Respondents.
******
CORAM: R. D. DHANUKA AND
V. G. BISHT, JJ.
DATE : 4th MARCH, 2021. P.C. :-
. Stand over to 18th March, 2021.
[V. G. BISHT, J.] [R. D. DHANUKA, J.] ::: Uploaded on - 05/03/2021 ::: Downloaded on - 05/03/2021 21:47:42 :::