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Bombay High Court

Indusind Bank Ltd vs Shamrao Vithal Co-Op. Bank Lt. And 2 Ors on 4 March, 2021

Author: V. G. Bisht

Bench: R. D. Dhanuka, V. G. Bisht

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                                                            28-app-920.10.doc

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         ORDINARY ORIGINAL CIVIL JURISDICTION

             ARBITRATION APPEAL NO. 920 OF 2010
                           IN
            ARBITRATION PETITION NO. 144 OF 2002

Indusind Bank Ltd.                                    ... Appellant
      Versus
Shamrao Vithal Co-op. Bank Ltd. and Ors.              ... Respondents

                              ******
Mr. Siddharth Manik i/by M/s. Crawford Bayley and Co. for the
Appellant.
Ms. Jyoti Sanap a/w Mr. Apoorna Kulkarni i/by M/s. V. Deshpande and
Co. for the Respondents.
                              ******
                                      CORAM: R. D. DHANUKA AND
                                             V. G. BISHT, JJ.

DATE : 4th MARCH, 2021. P.C. :-

. Stand over to 18th March, 2021.
[V. G. BISHT, J.] [R. D. DHANUKA, J.] ::: Uploaded on - 05/03/2021 ::: Downloaded on - 05/03/2021 21:47:42 :::