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[Cites 0, Cited by 0] [Section 63(10)] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(10)(i) in Rajasthan Factories Rules, 1951

(i)"horizontal exit" means an arrangement which allows alter-native egress from a floor area to another floor at or near the same level in an adjoining building or an adjoining part of the same building with adequate separation; and