Section 22(1) in Punjab Detenus (Conditions of Detention) Order, 1981
(1)Subject to the facilities available in the Jail where the detenu is confined, the detenu may be permitted to :-(a)have walks inside the compound where he is confined both in the morning and in the evening;(b)play games like badminton and volley ball;(c)play indoor games like chess, carrom and cards.
