Delhi High Court - Orders
V.K. Sharma vs Hoffland Finance Ltd. (In Liqn.) & Ors on 24 February, 2020
Bench: Vipin Sanghi, Sanjeev Narula
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.APP. 6/2020, CM APPL. 7317/2020, CM APPL. 7318/2020, CM
APPL. 7319/2020
V.K. SHARMA ..... Appellant
Through: Mr. Dheeraj Gupta, Ms. Siksha Arora
and Ms. Aneeta Sharma, Advs.
versus
HOFFLAND FINANCE LTD. (IN LIQN.) & ORS. ..... Respondents
Through: Mr. Ruchi Sindhwani, Sr. Standing
counsel with Ms.Megha Bharana,
Advs. for OL.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 24.02.2020
1. The Hon'ble Division Bench did not assemble as Vipin Sanghi, J. is on leave today.
2. List on 19.03.2020.
BY ORDER COURT MASTER FEBRUARY 24, 2020 Pallavi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:27.02.2020 15:05:33