Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act] Union of India - Subsection Section 25(3)(a) in The Industrial Finance Corporation Act, 1948 (a)hold office during the pleasure of the Corporation and may be removed or substituted by any person by order in writing by the Corporation;